Dr. Rameshwar Prasad vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 3504 ALL

Citation : 2017 Latest Caselaw 3504 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Dr. Rameshwar Prasad vs State Of U.P. Through Prin. Secy. ... on 22 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 891 of 2013
 

 
Petitioner :- Dr. Rameshwar Prasad
 
Respondent :- State Of U.P. Through Prin. Secy. Deptt. Of Medical & Health
 
Counsel for Petitioner :- Dr. R.K.Srivastava,Ganesh Gupta
 
Counsel for Respondent :- C.S.C.,Ajay Kumar Singh,Dipak Seth
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Dr. R.K.Srivastava, learned counsel for petitioner is reported to be on sanctioned leave till 31.08.2017.

2. List thereafter.

Order Date :- 22.8.2017

Pachhere/-

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