Ram Asrey & Another vs State Of U.P. Through Prin. Secy. ...
2017 Latest Caselaw 3502 ALL

Citation : 2017 Latest Caselaw 3502 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Ram Asrey & Another vs State Of U.P. Through Prin. Secy. ... on 22 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 261 of 2014
 

 
Petitioner :- Ram Asrey & Another
 
Respondent :- State Of U.P. Through Prin. Secy. Home Lko. & Ors.
 
Counsel for Petitioner :- Samta Rao,Birendra Kr.Yadav,Siddharth Rao Anand,Surya Bali,Sushil Kumar Pathak
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. Heard Sri Birendra Kumar Yadav, learned counsel for petitioner and learned Standing counsel for State.

2. Arguments are concluded.

3. Judgment reserved.

Order Date :- 22.8.2017

Pachhere/-

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