Becha Lal & 29 Ors. vs Union Of India Through General ...
2017 Latest Caselaw 3500 ALL

Citation : 2017 Latest Caselaw 3500 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Becha Lal & 29 Ors. vs Union Of India Through General ... on 22 August, 2017

Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- SERVICE BENCH No. - 1180 of 2013
 

 
Petitioner :- Becha Lal & 29 Ors.
 
Respondent :- Union Of India Through General Manager Northern Railway New
 
Counsel for Petitioner :- Kaushalendra Tewari,Asif Hasan,Kuldeep Pati Tripathi
 
Counsel for Respondent :- Pankaj Srivastava,Praveen Kumar
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. On the request made on behalf of Sri kaushelendra Tewari, learned counsel for petitioner, put up tomorrow, i.e 23.08.2017.

Order Date :- 22.8.2017

Pachhere/-

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