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Saiyed Naqi Mahdi Abidi vs Smt.Salma Parveen And Another
2017 Latest Caselaw 3499 ALL

Citation : 2017 Latest Caselaw 3499 ALL
Judgement Date : 22 August, 2017

Allahabad High Court
Saiyed Naqi Mahdi Abidi vs Smt.Salma Parveen And Another on 22 August, 2017
Bench: Satya Narain Agnihotri



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- MISC. SINGLE No. - 6 of 2007
 

 
Petitioner :- Saiyed Naqi Mahdi Abidi
 
Respondent :- Smt.Salma Parveen And Another
 
Counsel for Petitioner :- Mohd. Naseerullah
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

List revised. Case called out twice.

None present on behalf of the petitioner and opposite party No.1 Smt. Salma Parveen.

The writ petition is dismissed for want of prosecution.

Order Date :- 22.8.2017

Sarika

 

 

 
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