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Assistant Commissioner Of Income ... vs M/S Surya International (P) Ltd., ...
2017 Latest Caselaw 3498 ALL

Citation : 2017 Latest Caselaw 3498 ALL
Judgement Date : 22 August, 2017

Allahabad High Court
Assistant Commissioner Of Income ... vs M/S Surya International (P) Ltd., ... on 22 August, 2017
Bench: Sudhir Agarwal, Ravindra Nath Mishra-Ii



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 3
 

 
Case :- INCOME TAX APPEAL No. - 94 of 2016
 

 
Appellant :- Assistant Commissioner Of Income Tax, Faizabad
 
Respondent :- M/S Surya International (P) Ltd., Ambedkar Nagar
 
Counsel for Appellant :- Mr. Sidharth Dhaon
 
Counsel for Respondent :- Ashish Bansal,Shashank Dhaon,Surendra Kumar Garg
 

 
Hon'ble Sudhir Agarwal,J.

Hon'ble Ravindra Nath Mishra-II,J.

1. As requested by Sri Alok Mathur, learned counsel for appellant, list this case on 29.08.2017.

Order Date :- 22.8.2017

Pachhere/-

 

 

 
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