Prem Chand & Others vs State Of U.P.
2017 Latest Caselaw 3495 ALL

Citation : 2017 Latest Caselaw 3495 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Prem Chand & Others vs State Of U.P. on 22 August, 2017

Bench: Sheo Kumar Singh-I




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 14
 

 
Case :- CRIMINAL APPEAL No. - 500 of 1996
 

 
Appellant :- Prem Chand & Others
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Ajai Shukla,S C Shukla
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Sheo Kumar Singh-I,J.

Appeal is dismissed.

For order, see my order of date passed in Criminal Appeal No. 477 of 1996.

Order Date :- 22.8.2017

prabhat

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