Mohd. Naeem Alias Guddu vs The State Of U.P.
2017 Latest Caselaw 3492 ALL

Citation : 2017 Latest Caselaw 3492 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Mohd. Naeem Alias Guddu vs The State Of U.P. on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 243 of 1999
 

 
Appellant :- Mohd. Naeem Alias Guddu
 
Respondent :- The State Of U.P.
 
Counsel for Appellant :- S.B. Mathur
 

 
Hon'ble Satya Narain Agnihotri,J.

None present.

Issue reminder to Chief Judicial Magistrate concerned returnable within one month.

List thereafter.

Order Date :- 22.8.2017

Sarika

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