Fahima vs Union Of India Through Central ...
2017 Latest Caselaw 3489 ALL

Citation : 2017 Latest Caselaw 3489 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Fahima vs Union Of India Through Central ... on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2132 of 2006
 

 
Appellant :- Fahima
 
Respondent :- Union Of India Through Central Bureau Of Narcotics,Lucknow.
 
Counsel for Appellant :- Sharad Kumar Dixit,A P Misra,Archana Singh Tomar,Mohd.Azam,Pranshu Agrawal
 
Counsel for Respondent :- I.B.Singh
 

 
Hon'ble Satya Narain Agnihotri,J.

As prayed by learned counsel for both the parties, list in second week of September, 2017.

Order Date :- 22.8.2017

Sarika

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