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Pramod Kumar Verma And 3 Ors. vs State Of U.P.
2017 Latest Caselaw 3488 ALL

Citation : 2017 Latest Caselaw 3488 ALL
Judgement Date : 22 August, 2017

Allahabad High Court
Pramod Kumar Verma And 3 Ors. vs State Of U.P. on 22 August, 2017
Bench: Satya Narain Agnihotri



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 2418 of 2007
 

 
Appellant :- Pramod Kumar Verma And 3 Ors.
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- P.K.Mishra
 
Counsel for Respondent :- Govt.Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

List revised.

Learned counsel for appellant prays for and is granted one weeks time.

List on 30.08.2017

Order Date :- 22.8.2017

Sarika

 

 

 
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