Citation : 2017 Latest Caselaw 3487 ALL
Judgement Date : 22 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 15 Case :- CRIMINAL APPEAL No. - 2472 of 2008 Appellant :- Chhailbihari Respondent :- State Of U.P. Counsel for Appellant :- In Person,Meena Verma Counsel for Respondent :- G.A. Hon'ble Satya Narain Agnihotri,J.
List in the next cause list.
Order Date :- 22.8.2017
Sarika
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