Rajesh Yadav vs State Of U.P.
2017 Latest Caselaw 3486 ALL

Citation : 2017 Latest Caselaw 3486 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Rajesh Yadav vs State Of U.P. on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 73 of 2010
 

 
Appellant :- Rajesh Yadav
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal,Atul Verma
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

As prayed by learned counsel Sri Akhilendra Pratap Singh holding brief of Sri Atul Verma, learned counsel for the appellant, list in the next cause list.

Order Date :- 22.8.2017

Sarika

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