Satti Prasad @ Satish vs State Of U.P.
2017 Latest Caselaw 3485 ALL

Citation : 2017 Latest Caselaw 3485 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Satti Prasad @ Satish vs State Of U.P. on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 1453 of 2012
 

 
Appellant :- Satti Prasad @ Satish
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Jail Appeal (In Person),B.K. Shukla,Mithilesh Singh
 

 
Hon'ble Satya Narain Agnihotri,J.

As prayed by learned counsel for the appellant, list in the next cause list.

Order Date :- 22.8.2017

Sarika

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