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Parasu Ram Verma @ Bablu @ Banmanus vs State Of U.P.
2017 Latest Caselaw 3483 ALL

Citation : 2017 Latest Caselaw 3483 ALL
Judgement Date : 22 August, 2017

Allahabad High Court
Parasu Ram Verma @ Bablu @ Banmanus vs State Of U.P. on 22 August, 2017
Bench: Satya Narain Agnihotri



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL APPEAL No. - 94 of 2016
 

 
Appellant :- Parasu Ram Verma @ Bablu @ Banmanus
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Indra Mani Pandey,Arun Kumar Pandey
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

List revised. None present.

List in the next cause list.

Order Date :- 22.8.2017

Sarika

 

 

 
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