Hardwari Lal vs State Of U.P.& Another
2017 Latest Caselaw 3480 ALL

Citation : 2017 Latest Caselaw 3480 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Hardwari Lal vs State Of U.P.& Another on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 1651 of 2008
 

 
Applicant :- Hardwari Lal
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- R.K. Sharma
 
Counsel for Opposite Party :- Govt.Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

List revised.

None present for the applicant and OP No.2 while learned AGA present for the State.

The petition is dismissed for want of prosecution.

Order Date :- 22.8.2017

Sarika

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