Smt.Malti Mishra vs State Of U.P.& Another
2017 Latest Caselaw 3479 ALL

Citation : 2017 Latest Caselaw 3479 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Smt.Malti Mishra vs State Of U.P.& Another on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 1384 of 2008
 

 
Applicant :- Smt.Malti Mishra
 
Opposite Party :- State Of U.P.& Another
 
Counsel for Applicant :- P. Agrawal
 
Counsel for Opposite Party :- Govt.Advocate,D.D. Chopra,Manish Mishra
 

 
Hon'ble Satya Narain Agnihotri,J.

Learned counsel for the petitioner informs through his associate that he is busy in some other Court.

List in the next cause list.

Order Date :- 22.8.2017

Sarika

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