Dipika Pandey And 4 Others vs State Of U.P. And Another
2017 Latest Caselaw 3478 ALL

Citation : 2017 Latest Caselaw 3478 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Dipika Pandey And 4 Others vs State Of U.P. And Another on 22 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 35445 of 2016
 

 
Applicant :- Dipika Pandey And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Rakesh Kumar Mishra,A.C.Tiwari(Ac)
 
Counsel for Opposite Party :- G.A.,Awadh Bihari Pandey
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the opp. party no. 2, list in the next cause list.

Order Date :- 22.8.2017

Gss

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