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Dr. Arvind Tiwari vs State Of U.P. And Another
2017 Latest Caselaw 3477 ALL

Citation : 2017 Latest Caselaw 3477 ALL
Judgement Date : 22 August, 2017

Allahabad High Court
Dr. Arvind Tiwari vs State Of U.P. And Another on 22 August, 2017
Bench: Bachchoo Lal



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 30896 of 2016
 

 
Applicant :- Dr. Arvind Tiwari
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Pankaj Misra,Sandeep Kumar Dubey
 
Counsel for Opposite Party :- G.A.,Sameer Jain
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the applicant, list on 14.9.2017.

Learned counsel for the applicant shall inform about this order in writing to learned counsel for the opp. party no. 2.

Order Date :- 22.8.2017

Gss

 

 

 
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