Nitin And 4 Others vs State Of U.P. And Another
2017 Latest Caselaw 3476 ALL

Citation : 2017 Latest Caselaw 3476 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Nitin And 4 Others vs State Of U.P. And Another on 22 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 2672 of 2016
 

 
Applicant :- Nitin And 4 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Arvind Kumar Srivastava,Bhaju Ram Pprasad Sharma
 
Counsel for Opposite Party :- G.A.,Ajai Kumar
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the opp.party no. 2, list after two weeks.

Order Date :- 22.8.2017

Gss

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