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Harakh Chandra Prajapati vs State Of U.P. And Another
2017 Latest Caselaw 3469 ALL

Citation : 2017 Latest Caselaw 3469 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Harakh Chandra Prajapati vs State Of U.P. And Another on 22 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 17034 of 2017
 

 
Applicant :- Harakh Chandra Prajapati
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Sheo Shankar Tripathi,Adya Prasad Tewari
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

Office report shows that record of connected application u/s 482 Cr.P.C. No. 3908 of 2004 decided on 3.3.2005 has been sent in digitization.

Put up on 15.9.2017 as unlisted along with the record of aforesaid application u/s 482 Cr.P.C. No. 3908 of 2004.

Order Date :- 22.8.2017

Gss

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Harakh Chandra Prajapati vs State Of U.P. And Another
2017 Latest Caselaw 3469 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Harakh Chandra Prajapati vs State Of U.P. And Another2017 Latest Caselaw 3469 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Harakh Chandra Prajapati vs State Of U.P. And Another
2017 Latest Caselaw 3469 ALL