Lalji vs State Of U.P
2017 Latest Caselaw 3468 ALL

Citation : 2017 Latest Caselaw 3468 ALL
Judgement Date : 22 August, 2017

Allahabad High Court

Lalji vs State Of U.P on 22 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- CRIMINAL REVISION No. - 395 of 2006
 

 
Revisionist :- Lalji
 
Opposite Party :- State Of U.P
 
Counsel for Revisionist :- Ran Vijai Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Satya Narain Agnihotri,J.

Learned counsel Sri Ran Vijai Singh informs that he is suffering from viral fever, hence list on 04.09.2017 for hearing in the same terms and conditions which are already recorded in the previous order.

Order Date :- 22.8.2017

Sarika

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