Raj Kumar vs State Of U.P. & Another
2017 Latest Caselaw 3454 ALL

Citation : 2017 Latest Caselaw 3454 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Raj Kumar vs State Of U.P. & Another on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 350 of 2016
 

 
Revisionist :- Raj Kumar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Santosh Kumar Kanaujia
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Santosh Kumar Kanaujia, learned counsel for the revisionist has sought adjournment on the ground of his illness.

2. List in the next cause list.

Order Date :- 21.8.2017

Pachhere/-

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