Pateshwari vs State Of U.P. Thru. Its Prin.Secy. ...
2017 Latest Caselaw 3453 ALL

Citation : 2017 Latest Caselaw 3453 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Pateshwari vs State Of U.P. Thru. Its Prin.Secy. ... on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 347 of 2016
 

 
Revisionist :- Pateshwari
 
Opposite Party :- State Of U.P. Thru. Its Prin.Secy. Homes Civil Sectt. & Anr.
 
Counsel for Revisionist :- Madan Gopal Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Anand Kumar Srivastava
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Called in revised.

2. None is appeared for revisionist to press this revision. Sri Anand Kumar Srivastava, learned counsel for opposite party is present.

3. List in the next cause list.

Order Date :- 21.8.2017

Pachhere/-

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