Neelima Singh & Another vs Rahul Singh
2017 Latest Caselaw 3452 ALL

Citation : 2017 Latest Caselaw 3452 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Neelima Singh & Another vs Rahul Singh on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 292 of 2016
 

 
Revisionist :- Neelima Singh & Another
 
Opposite Party :- Rahul Singh
 
Counsel for Revisionist :- Pradeep Kumar Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Called in revised.

2. None appeared to press this revision.

3. List in the next cause list.

Order Date :- 21.8.2017

Pachhere/-

Download the LatestLaws.com Mobile App