State Of U.P. vs Raj Goyal & Another
2017 Latest Caselaw 3451 ALL

Citation : 2017 Latest Caselaw 3451 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

State Of U.P. vs Raj Goyal & Another on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 274 of 2016
 

 
Revisionist :- State Of U.P.
 
Opposite Party :- Raj Goyal & Another
 
Counsel for Revisionist :- Govt. Advocate
 
Counsel for Opposite Party :- Purnendu Chakravarty
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. It appears that record of lower Court has not been received. Let it be summoned.

2. List thereafter.

Order Date :- 21.8.2017

Pachhere/-

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