Mohd. Mahboob Ali @ Sheru @ Sheikh ... vs State Of U.P.
2017 Latest Caselaw 3449 ALL

Citation : 2017 Latest Caselaw 3449 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Mohd. Mahboob Ali @ Sheru @ Sheikh ... vs State Of U.P. on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 4362 of 2017
 

 
Applicant :- Mohd. Mahboob Ali @ Sheru @ Sheikh Alam
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Sajeet Singh,Ishan Baghel
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. State has sought time for filing counter affidavit.

2. List on 31.08.2017. In the meantime, State will file counter affidavit failing which state shall pay cost of Rs. 5,000/-.

Order Date :- 21.8.2017

Pachhere/-

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