Rafiq Ahmad vs State Of U.P. & Anr.
2017 Latest Caselaw 3448 ALL

Citation : 2017 Latest Caselaw 3448 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Rafiq Ahmad vs State Of U.P. & Anr. on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2802 of 2017
 

 
Applicant :- Rafiq Ahmad
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Dilip Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Called in revised.

2. None appeared to press this revision.

3. List in the next cause list.

Order Date :- 21.8.2017

Pachhere/-

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