Israr Ahmad vs State Of U.P. & Anr.
2017 Latest Caselaw 3447 ALL

Citation : 2017 Latest Caselaw 3447 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Israr Ahmad vs State Of U.P. & Anr. on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2776 of 2017
 

 
Applicant :- Israr Ahmad
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Surya Kant Singh,Nadeem Murtaza
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Case called in revised.

2. None appeared to press this revision.

3. List in the next cause list.

4. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

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