Smt. Nasren & Ors. vs State Of U.P. & Anr.
2017 Latest Caselaw 3446 ALL

Citation : 2017 Latest Caselaw 3446 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Smt. Nasren & Ors. vs State Of U.P. & Anr. on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2638 of 2017
 

 
Applicant :- Smt. Nasren & Ors.
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Kunwar Shushant Prakash,Mohd Umair Ansari
 
Counsel for Opposite Party :- Govt. Advocate,Mohd Fahim,Ravindra Kumar Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Mohd Umair Ansari, learned counsel for the applicant has sought adjournment on the ground of his illness.

2. List in the next cause list.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

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