Suresh Pal Singh And Another vs State Of U.P. And Another
2017 Latest Caselaw 3445 ALL

Citation : 2017 Latest Caselaw 3445 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Suresh Pal Singh And Another vs State Of U.P. And Another on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2429 of 2017
 

 
Applicant :- Suresh Pal Singh And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Hemant Kumar Mishra,Arti Ganguly
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Hemant Kumar Mishra, learned counsel for applicant and learned Government Advocate for State are present today.

2. Counter affidavit is required on behalf of State explaining whether investigation is pending against remaining eight persons. The same may be filed within two weeks.

3. List thereafter.

4. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

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