Shivam Shukla vs State Of U.P.
2017 Latest Caselaw 3444 ALL

Citation : 2017 Latest Caselaw 3444 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Shivam Shukla vs State Of U.P. on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 849 of 2015
 

 
Revisionist :- Shivam Shukla
 
Opposite Party :- State Of U.P.
 
Counsel for Revisionist :- Ram Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for the revisionist wants to file copy of report of District Probationary Officer.

2. As prayed, two days time is allowed to file report of District Probationary Officer.

3. Put up on 23.08.2017.

Order Date :- 21.8.2017

Pachhere/-

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