Citation : 2017 Latest Caselaw 3441 ALL
Judgement Date : 21 August, 2017
HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH ?Court No. - 25 Case :- CRIMINAL REVISION No. - 518 of 2017 Revisionist :- Saumya Mishra & Ors. Opposite Party :- State Of U.P. & Anr. Counsel for Revisionist :- Akash Dikshit Counsel for Opposite Party :- Govt. Advocate,Shashi Kant Shukla Hon'ble Ravindra Nath Mishra-II,J.
1. As requested, list in the next cause list.
Order Date :- 21.8.2017
Pachhere/-
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