Akhtar Lateef & Ors. vs State Of U.P. & Anr.
2017 Latest Caselaw 3440 ALL

Citation : 2017 Latest Caselaw 3440 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Akhtar Lateef & Ors. vs State Of U.P. & Anr. on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2685 of 2017
 

 
Applicant :- Akhtar Lateef & Ors.
 
Opposite Party :- State Of U.P. & Anr.
 
Counsel for Applicant :- Anil Kumar Tripathi
 
Counsel for Opposite Party :- Govt. Advocate,Rama Pati Shukla
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for applicant, put up tomorrow, i.e 22.08.2017.

2. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

Download the LatestLaws.com Mobile App