Surjeet & Another vs State Of U.P. & Another
2017 Latest Caselaw 3438 ALL

Citation : 2017 Latest Caselaw 3438 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Surjeet & Another vs State Of U.P. & Another on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 304 of 2016
 

 
Revisionist :- Surjeet & Another
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Sunil Kumar Singh,Angad Shukla
 
Counsel for Opposite Party :- Govt. Advocate,Manjeet Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Learned counsel for the revisionist prays for and is allowed a week time to file rejoinder affidavit.

2. List thereafter.

Order Date :- 21.8.2017

Pachhere/-

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