Ram Chandra @ Prem Chandra vs Prin. Judge Family Court ...
2017 Latest Caselaw 3437 ALL

Citation : 2017 Latest Caselaw 3437 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Ram Chandra @ Prem Chandra vs Prin. Judge Family Court ... on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL REVISION No. - 282 of 2016
 

 
Revisionist :- Ram Chandra @ Prem Chandra
 
Opposite Party :- Prin. Judge Family Court Sultanpur & Another
 
Counsel for Revisionist :- Manoj Kumar Singh
 
Counsel for Opposite Party :- Govt. Advocate,Suresh Kumar Yadav
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Case called in revised.

2. None appeared to press this revision.

3. List in the next cause list.

Order Date :- 21.8.2017

Pachhere/-

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