Asha Ram And Ors. vs State Of Up Thru. Pirn. Secy., ...
2017 Latest Caselaw 3436 ALL

Citation : 2017 Latest Caselaw 3436 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Asha Ram And Ors. vs State Of Up Thru. Pirn. Secy., ... on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2594 of 2017
 

 
Applicant :- Asha Ram And Ors.
 
Opposite Party :- State Of Up Thru. Pirn. Secy., Deptt. Of Home & Anr.
 
Counsel for Applicant :- Akhilesh Kumar Pandey
 
Counsel for Opposite Party :- Govt. Advocate,Anil Kumar Pandey
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Sri Yogeshwar Srivastava, Advocate holding brief of Sri A.K. Pandey, learned counsel for opposite party prays for and is allowed two weeks time to file counter affidavit.

2. List thereafter.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

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