Mohd.Zahi Khan vs State Of U.P.
2017 Latest Caselaw 3435 ALL

Citation : 2017 Latest Caselaw 3435 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Mohd.Zahi Khan vs State Of U.P. on 21 August, 2017

Bench: Satya Narain Agnihotri




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 15
 

 
Case :- U/S 482/378/407 No. - 3346 of 2008
 

 
Applicant :- Mohd.Zahi Khan
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- S.C. Shukla,O.N. Tripathi,Shiwakant Tiwari
 
Counsel for Opposite Party :- Govt.Advocate,Manoj Kr. Misra
 

 
Hon'ble Satya Narain Agnihotri,J.

As prayed, list in the next cause list.

Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Sarika

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