Ram Ratan @ Vilodhi & Ors. vs State Of U.P. Thru. Prin. Secy. ...
2017 Latest Caselaw 3434 ALL

Citation : 2017 Latest Caselaw 3434 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Ram Ratan @ Vilodhi & Ors. vs State Of U.P. Thru. Prin. Secy. ... on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2484 of 2017
 

 
Applicant :- Ram Ratan @ Vilodhi & Ors.
 
Opposite Party :- State Of U.P. Thru. Prin. Secy. Home U.P. Govt. Lko & Anr.
 
Counsel for Applicant :- Balram Singh
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Notice has been served.

2. None is present today.

3. List in the next cause list.

4. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

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