Amiraka Prasad @ Ambika Prasad & ... vs The State Of U.P. & Anr.
2017 Latest Caselaw 3430 ALL

Citation : 2017 Latest Caselaw 3430 ALL
Judgement Date : 21 August, 2017

Allahabad High Court

Amiraka Prasad @ Ambika Prasad & ... vs The State Of U.P. & Anr. on 21 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- U/S 482/378/407 No. - 2671 of 2017
 

 
Applicant :- Amiraka Prasad @ Ambika Prasad & Ors.
 
Opposite Party :- The State Of U.P. & Anr.
 
Counsel for Applicant :- Ravi Kant Pandey
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. On the request of learned counsel for applicant.

2. List in the next cause list.

3. Interim order, if any, shall continue till the next date of listing.

Order Date :- 21.8.2017

Pachhere/-

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