Manaram Kashyap vs State Of U.P. & Another
2017 Latest Caselaw 3415 ALL

Citation : 2017 Latest Caselaw 3415 ALL
Judgement Date : 19 August, 2017

Allahabad High Court

Manaram Kashyap vs State Of U.P. & Another on 19 August, 2017

Bench: Krishna Pratap Singh




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- APPLICATION U/S 482 No. - 22960 of 2017
 

 
Applicant :- Manaram Kashyap
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Shreesh Bahadur Tripathi,Akhilesh Kumar Pandey
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Krishna Pratap Singh,J.

Issue notice to opposite party No. 2 returnable within six weeks.

List thereafter.

Order Date :- 19.8.2017

Ishrat

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