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V.P. Singh Katiyar vs State Of U.P. And 3 Others
2017 Latest Caselaw 3414 ALL

Citation : 2017 Latest Caselaw 3414 ALL
Judgement Date : 19 August, 2017

Allahabad High Court
V.P. Singh Katiyar vs State Of U.P. And 3 Others on 19 August, 2017
Bench: Ran Vijai Singh, Ifaqat Ali Khan



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 37049 of 2017
 

 
Petitioner :- V.P. Singh Katiyar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ashwaini Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Ashwani Mishra, learned counsel for the petitioner.

The petition suffers with latches for more than 19 years late.

Learned counsel for the petitioner is granted two weeks time to file better affidavit explaining the latches.

Order Date :- 19.8.2017

Swati

 

 

 
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