Bashir Ahmad vs State Of U.P.
2017 Latest Caselaw 3413 ALL

Citation : 2017 Latest Caselaw 3413 ALL
Judgement Date : 19 August, 2017

Allahabad High Court

Bashir Ahmad vs State Of U.P. on 19 August, 2017

Bench: Rajul Bhargava




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 52
 

 
Case :- CRIMINAL MISC. BAIL APPLICATION No. - 30320 of 2017
 

 
Applicant :- Bashir Ahmad
 
Opposite Party :- State Of U.P.
 
Counsel for Applicant :- Shoab Qumar Khan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Rajul Bhargava,J.

Learned A.G.A. prays for and is granted four weeks' time to file counter affidavit. Rejoinder affidavit, if any, may be filed within two weeks thereafter.

List this case on 23.10.2017 before appropriate Bench.It shall not be treated as part heard or tied up with this Bench anymore.

Order Date :- 19.8.2017

MN/-

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