Amod Kumar And 2 Others vs State Of U.P. And Another
2017 Latest Caselaw 3412 ALL

Citation : 2017 Latest Caselaw 3412 ALL
Judgement Date : 19 August, 2017

Allahabad High Court

Amod Kumar And 2 Others vs State Of U.P. And Another on 19 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 5263 of 2017
 

 
Applicant :- Amod Kumar And 2 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- M.S. Chauhan
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the applicants, list in the next cause list.

Order Date :- 19.8.2017

Gss

Download the LatestLaws.com Mobile App