Ramakant Alias Uma Shankar vs State Of U.P. & Another
2017 Latest Caselaw 3411 ALL

Citation : 2017 Latest Caselaw 3411 ALL
Judgement Date : 19 August, 2017

Allahabad High Court

Ramakant Alias Uma Shankar vs State Of U.P. & Another on 19 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 2465 of 2016
 

 
Revisionist :- Ramakant Alias Uma Shankar
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Mahendra Kumar Maurya
 
Counsel for Opposite Party :- G.A.,Kuldeep Singh
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned counsel for the revisionist, list in the next cause list.

Order Date :- 19.8.2017

Gss

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