Ajai Rajput (Minor) vs State Of U.P. And Another
2017 Latest Caselaw 3409 ALL

Citation : 2017 Latest Caselaw 3409 ALL
Judgement Date : 19 August, 2017

Allahabad High Court

Ajai Rajput (Minor) vs State Of U.P. And Another on 19 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- CRIMINAL REVISION No. - 729 of 2017
 

 
Revisionist :- Ajai Rajput (Minor)
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Revisionist :- Jai Narain,G.S. Chauhan,Vipin Kumar
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Bachchoo Lal,J.

On the request of learned A.G.A., list on 12.9.2017.

Order Date :- 19.8.2017

Gss

Download the LatestLaws.com Mobile App