Mahaveer Prasad And Another vs State Of U.P. And Another
2017 Latest Caselaw 3406 ALL

Citation : 2017 Latest Caselaw 3406 ALL
Judgement Date : 19 August, 2017

Allahabad High Court

Mahaveer Prasad And Another vs State Of U.P. And Another on 19 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 33529 of 2016
 

 
Applicant :- Mahaveer Prasad And Another
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Ravi Prakash Srivastava,Prakhar Prakash Srivastav
 
Counsel for Opposite Party :- G.A.,Surendra Pal
 

 
Hon'ble Bachchoo Lal,J.

At the request of learned counsel for the opp. party, list in the next cause list.

Interim order if any is extended till the next date of listing.

Order Date :- 19.8.2017

Gss

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