Ashok And 8 Others vs State Of U.P. And Another
2017 Latest Caselaw 3405 ALL

Citation : 2017 Latest Caselaw 3405 ALL
Judgement Date : 19 August, 2017

Allahabad High Court

Ashok And 8 Others vs State Of U.P. And Another on 19 August, 2017

Bench: Bachchoo Lal




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 48
 

 
Case :- APPLICATION U/S 482 No. - 16213 of 2016
 

 
Applicant :- Ashok And 8 Others
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Vijay Singh Sengar
 
Counsel for Opposite Party :- G.A.,Hanuman Prasad Kushwaha,Prabhakar Tripathi
 

 
Hon'ble Bachchoo Lal,J.

Sri Vijay Singh Sengar, learned counsel for the applicants has sent illness slip while learned counsel for the opp. party no.2 is present.

The case is passed over for the day.

List after two weeks.

Interim order if any is extended till the next date of listing.

Order Date :- 19.8.2017

Gss

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