Girdhari & Others vs State Of U.P. & Another
2017 Latest Caselaw 3392 ALL

Citation : 2017 Latest Caselaw 3392 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Girdhari & Others vs State Of U.P. & Another on 18 August, 2017

Bench: Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 56
 

 
Case :- APPLICATION U/S 482 No. - 1541 of 2006
 

 
Applicant :- Girdhari & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Pulak Ganguly
 
Counsel for Opposite Party :- Govt. Advocate
 

 
Hon'ble Ifaqat Ali Khan,J.

Heard Sri Anurodh Tripathi, Advocate holding brief of Sri Pulak Ganguly, learned counsel for the applicants and learned A.G.A. for the State.

None is present on behalf of opposite party no.2 in spite of sufficient service of notice on him.

Learned A.G.A. prayed and granted three weeks time to file counter affidavit.

List after three weeks.

Operation of interim stay order dated 08.02.2006 is extended till the date fixed.

Order Date :- 18.8.2017

Swati

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