Satya Deo Rai vs Union Of India And Another
2017 Latest Caselaw 3387 ALL

Citation : 2017 Latest Caselaw 3387 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Satya Deo Rai vs Union Of India And Another on 18 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 36895 of 2017
 

 
Petitioner :- Satya Deo Rai
 
Respondent :- Union Of India And Another
 
Counsel for Petitioner :- Chandan Sharma,Alok Rai,Umesh Narain Sharma
 
Counsel for Respondent :- A.S.G.I.
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

We have heard Sri Umesh Narain Sharma, learned Senior Counsel assisted by Sri Chandan Sharma, learned counsel for the petitioner, Sri Sabha Jeet Singh, learned counsel appearing for respondent no.1 and Sri A. K. Mehrotra, learned counsel appears for respondent no.2.

Sri A. K. Mehrotra has accepted notice on behalf of respondent no.2.

On the request of Sri Mehrotra put up this case on 29.08.2017 as fresh. Showing the name of Sri Sabha Jeet Singh and Sri A. K. Mehrotra, as counsel for the respondents.

In the mean time he may seek instructions.

Order Date :- 18.8.2017

Swati