Vimal Kumar Srivastava vs G.M., Allahabad U.P Gramin Bank ...
2017 Latest Caselaw 3384 ALL

Citation : 2017 Latest Caselaw 3384 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Vimal Kumar Srivastava vs G.M., Allahabad U.P Gramin Bank ... on 18 August, 2017

Bench: Ran Vijai Singh, Ifaqat Ali Khan




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 38
 

 
Case :- WRIT - A No. - 29514 of 2017
 

 
Petitioner :- Vimal Kumar Srivastava
 
Respondent :- G.M., Allahabad U.P Gramin Bank And Another
 
Counsel for Petitioner :- Gopal Verma,Prashant Vardhan
 
Counsel for Respondent :- Satish Kishore Kakkar
 

 
Hon'ble Ran Vijai Singh,J.

Hon'ble Ifaqat Ali Khan,J.

Learned counsel for the petitioner states that his supplementary affidavit is not ready and he may granted some further time to file supplementary affidavit.

As prayed, put up on 30.08.2017 as fresh.

Order Date :- 18.8.2017

Swati

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