Sant Ram vs State
2017 Latest Caselaw 3381 ALL

Citation : 2017 Latest Caselaw 3381 ALL
Judgement Date : 18 August, 2017

Allahabad High Court

Sant Ram vs State on 18 August, 2017

Bench: Ravindra Nath Mishra-Ii




HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 25
 

 
Case :- CRIMINAL APPEAL No. - 21 of 1993
 

 
Appellant :- Sant Ram
 
Respondent :- State
 
Counsel for Appellant :- Ajay Tyagi,G.S.L. Verma,R.L.Verma,Rajendra Prasa Mishra
 
Counsel for Respondent :- Govt. Advocate,I.B. Singh
 

 
Hon'ble Ravindra Nath Mishra-II,J.

1. Heard learned counsel for the parties.

2. Judgment reserved.

Order Date :- 18.8.2017

Pachhere/-

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